Allahabad High Court
Ram Kesh Yadav vs State Of U.P. on 3 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19588 of 2011 Petitioner :- Ram Kesh Yadav Respondent :- State Of U.P. Petitioner Counsel :- S.S. Tripathi,A.P. Tewari Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed by learned AGA put up this case on 9.8.2011 as fresh.
Order Date :- 3.8.2011 Gss