Ram Kesh Yadav vs State Of U.P.

Citation : 2011 Latest Caselaw 3476 ALL
Judgement Date : 3 August, 2011

Allahabad High Court
Ram Kesh Yadav vs State Of U.P. on 3 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19588 of 2011
 

 
Petitioner :- Ram Kesh Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.S. Tripathi,A.P. Tewari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned  AGA put up this case on 9.8.2011 as fresh.

Order Date :- 3.8.2011 Gss