Allahabad High Court
Sonu vs State Of U.P. on 3 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19622 of 2011 Petitioner :- Sonu Respondent :- State Of U.P. Petitioner Counsel :- S. M. A. Abdy Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Supplementary affidavit filed today is taken on record.
Learned AGA prays for and is granted four weeks time to file counter affidavit.
List immediately thereafter.
Order Date :- 3.8.2011 Gss