Allahabad High Court
Om Prakash Alias Laddu vs State Of U.P. on 3 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16243 of 2011 Petitioner :- Om Prakash Alias Laddu Respondent :- State Of U.P. Petitioner Counsel :- A.N. Singh Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
On the request of the learned counsel for the complainant put up tomorrow i.e. 04.08.2011 as fresh. In case the learned counsel for the complainant does not turn up tomorrow the case will not be passed over.
Order Date :- 3.8.2011 shailesh