Allahabad High Court
Ram Badan vs State Of U.P. on 3 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4495 of 2011 Petitioner :- Ram Badan Respondent :- State Of U.P. Petitioner Counsel :- Dharmendra Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
List revised. None is present to press the appeal.
Summon the lower court's record and list in the week commencing 05.09.2011.
Order Date :- 3.8.2011 shailesh