Allahabad High Court
Amar Bahadur Singh vs State Of U.P. on 3 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16270 of 2011 Petitioner :- Amar Bahadur Singh Respondent :- State Of U.P. Petitioner Counsel :- M.N. Shukla Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
As requested by the learned counsel for the applicant, put up on 08.08.2011 as fresh.
Order Date :- 3.8.2011 shailesh