Allahabad High Court
Shakeel vs State Of U.P. on 2 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4462 of 2011 Petitioner :- Shakeel Respondent :- State Of U.P. Petitioner Counsel :- Sanjay Srivastava Respondent Counsel :- Govt. Adavocate Hon'ble Shri Kant Tripathi,J.
On the request of the learned counsel for the appellant put up on 10th August 2011 as fresh. In the meantime, supplementary affidavit may be filed annexing therewith a copy of the statement of the prosecutrix recorded during the trial.
Order Date :- 2.8.2011 shailesh