Allahabad High Court
Dental And Medical Educational ... vs Union Of India And Others on 2 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 27874 of 2011 Petitioner :- Dental And Medical Educational Trust And Another Respondent :- Union Of India And Others Petitioner Counsel :- Amit Saxena,Ashok Khare Respondent Counsel :- C.S.C.,A.S.G.I.(2011/913),Anurag Khanna,Pankaj Naqvi Hon'ble V.K. Shukla,J.
Rejoinder affidavit filed today is accepted and taken on record.
List this case in the next cause list.
Order Date :- 2.8.2011 SRY