Allahabad High Court
Syed Mokeen Ahmad & Another vs State Of U.P. & Others on 2 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 62707 of 2009 Petitioner :- Syed Mokeen Ahmad & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- V.P. Shukla Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Correction Application Allowed.
In the order dated 15.03.2011 in place of words, "Senior Treasury Officer, Ballia' same be read as "Senior Treasury Officer, Ghazipur' Order Date :- 2.8.2011 SRY