Allahabad High Court
Amit Kumar Tripathi vs State Of U.P. And Others on 2 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 9105 of 2011 Petitioner :- Amit Kumar Tripathi Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Kumar Shukla Respondent Counsel :- C.S.C.,Anil Tiwari,I.S.Tomar,Saumitra Singh Hon'ble V.K. Shukla,J.
Indrasen Singh Tomar, Advocate has sent illness slip today. His illness slip is being opposed.
List this case peremptorily, in the next cause list.
Order Date :- 2.8.2011 SRY