Sandeep Srivastava vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 3413 ALL
Judgement Date : 2 August, 2011

Allahabad High Court
Sandeep Srivastava vs State Of U.P. And Others on 2 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 42904 of 2011
 

 
Petitioner :- Sandeep Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bijendra Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel appears on behalf of respondent nos. 1, 2 and 3.  Issue notice to respondent no. 4.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter. 

Order Date :- 2.8.2011 OP