Allahabad High Court
Sandeep Srivastava vs State Of U.P. And Others on 2 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42904 of 2011 Petitioner :- Sandeep Srivastava Respondent :- State Of U.P. And Others Petitioner Counsel :- Bijendra Kumar Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel appears on behalf of respondent nos. 1, 2 and 3. Issue notice to respondent no. 4.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 2.8.2011 OP