Allahabad High Court
Ram Jatan Yadav vs Suresh Kumar Yadav And Others on 2 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1016 of 2011 Petitioner :- Ram Jatan Yadav Respondent :- Suresh Kumar Yadav And Others Petitioner Counsel :- Rajesh Kumar Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made by Sri Rajesh Kumar Singh, learned counsel for the appellant, the case is directed to be listed after a month, so as to enable him to do the needful to meet the objections raised by the Stamp Reporter in his report dated 12.7.2011.
Order Date :- 2.8.2011 NS