Allahabad High Court
Data Ram vs State Of U.P. And Others on 2 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4431 of 2011 Petitioner :- Data Ram Respondent :- State Of U.P. And Others Petitioner Counsel :- Pawan Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Perusal of lower court's record seems to be necessary.
Summon the lower court's record and list immediately after receipt of the same.
Order Date :- 2.8.2011 shailesh