Allahabad High Court
Vishambhar Pal And Anr. vs State Of U.P. on 2 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4450 of 2011 Petitioner :- Vishambhar Pal And Anr. Respondent :- State Of U.P. Petitioner Counsel :- Ravindra Prakash Srivasta Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Heard learned counsel for the appellant and the learned AGA and perused the impugned judgement.
Admit.
Summon the lower court's record.
Learned AGA prays for and is granted two week's time to file written objection against the bail prayer of the appellant.
List in the week commencing 12th September 2011 for hearing on the bail prayer.
Order Date :- 2.8.2011 shailesh