Allahabad High Court
Manvindar @ Sonu vs State Of U.P. on 2 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19551 of 2011 Petitioner :- Manvindar @ Sonu Respondent :- State Of U.P. Petitioner Counsel :- Rajul Bhargava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List along with the record of the first bail application.
Order Date :- 2.8.2011 Gss