Allahabad High Court
Smt. Rekha Verma vs State Of U.P. And Another on 1 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42645 of 2011 Petitioner :- Smt. Rekha Verma Respondent :- State Of U.P. And Another Petitioner Counsel :- B.R.Sharma Respondent Counsel :- C.S.C.,Mahesh Narain Sharma Hon'ble Rajes Kumar,J.
Put up on Thursday i.e. on 4.8.2011 as fresh. Meanwhile, learned Standing Counsel may produce the record.
Order Date :- 1.8.2011 OP