Allahabad High Court
Virendra Pandey And Another vs State Of U.P. And Others on 1 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42638 of 2011 Petitioner :- Virendra Pandey And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Syed Wajid Ali Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 1.8.2011 OP