Allahabad High Court
Narendra Singh (Constable) And ... vs State Of U.P. And Others on 1 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42874 of 2011 Petitioner :- Narendra Singh (Constable) And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Shishir Kumar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 1.8.2011 OP