Allahabad High Court
Sanjay Singh And Others vs State Of U.P. And Others on 1 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42540 of 2011 Petitioner :- Sanjay Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rashtrapati Khare Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 1.8.2011 OP