Allahabad High Court
Mahendra Nath Shukla vs State Of U.P. And Another on 1 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42643 of 2011 Petitioner :- Mahendra Nath Shukla Respondent :- State Of U.P. And Another Petitioner Counsel :- V.K.Singh,G.K.Singh,R.Sharma Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that without getting approval from the Board, the petitioner has been transferred from Utraon, Allahabd to Pratapgarh.
Put up day after tomorrow i.e. 3.8.2011 as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter.
Order Date :- 1.8.2011 OP