Allahabad High Court
Mohd. Imran vs State Of U.P. on 1 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19427 of 2011 Petitioner :- Mohd. Imran Respondent :- State Of U.P. Petitioner Counsel :- I.K. Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List on 10.8.2011. In the meantime affidavit, if any, may be filed.
Order Date :- 1.8.2011 Gss