Mohd. Imran vs State Of U.P.

Citation : 2011 Latest Caselaw 3320 ALL
Judgement Date : 1 August, 2011

Allahabad High Court
Mohd. Imran vs State Of U.P. on 1 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19427 of 2011
 

 
Petitioner :- Mohd. Imran
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.K. Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List on 10.8.2011. In the meantime affidavit, if any, may be filed.

Order Date :- 1.8.2011 Gss