Allahabad High Court
Jiut Yadav vs State Of U.P. on 8 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5928 of 2011 Petitioner :- Jiut Yadav Respondent :- State Of U.P. Petitioner Counsel :- Harendra Yadav,M.P.Yadav Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
List in the next cause list.
In the meantime, rejoinder affidavit may be filed.
Order Date :- 8.4.2011 SU.