Allahabad High Court
Rajendra vs State Of U.P. on 8 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27549 of 2010 Petitioner :- Rajendra Respondent :- State Of U.P. Petitioner Counsel :- C.V.S. Raghuvansi Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
Rejoinder affidavit may be filed within two weeks.
List thereafter.
Order Date :- 8.4.2011 SU.