Allahabad High Court
Saraswati Prasad Tripathi vs State Of U.P. Thru' Principal ... on 8 April, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53888 of 2009 Petitioner :- Saraswati Prasad Tripathi Respondent :- State Of U.P. Thru' Principal Secy. & Others Petitioner Counsel :- Rajesh Kumar Singh,M.D. Singh Shekhar Respondent Counsel :- C.S.C.,A.Kumar,R.B.Pradhan Hon'ble V.K. Shukla,J.
List in the next cause list.
Interim order already passed is extended till the next date of listing.
Order Date :- 8.4.2011 SRY