Allahabad High Court
Sanjay Jaiswal vs State Of U.P. on 8 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18027 of 2010 Petitioner :- Sanjay Jaiswal Respondent :- State Of U.P. Petitioner Counsel :- Lav Srivastava,V.P. Srivastava Respondent Counsel :- Govt. Advocate,Rajendra Kumar Pandey Hon'ble B.N. Shukla,J.
Office is directed to list this case after two week after delinking connected cases.
Order Date :- 8.4.2011 SU.