Allahabad High Court
Irfan @ Dara vs State Of U.P. on 8 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1566 of 2011 Petitioner :- Irfan @ Dara Respondent :- State Of U.P. Petitioner Counsel :- Ashwini Kumar Awasthi,Manish Tiwary Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 8.4.2011 SU.