Allahabad High Court
Rizwan @ Shanu Egle vs State Of U. P. on 8 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28298 of 2010 Petitioner :- Rizwan @ Shanu Egle Respondent :- State Of U. P. Petitioner Counsel :- Ravi Sahu,S.R.Verma Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
List after two weeks.
Order Date :- 8.4.2011 SU.