Allahabad High Court
Bishambhar Dayal vs State Of U.P. on 8 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9336 of 2011 Petitioner :- Bishambhar Dayal Respondent :- State Of U.P. Petitioner Counsel :- S.M.G. Asghar Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Learned AGA may file counter affidavit within 3 weeks. Rejoinder affidavit, if any, may be filed within one week thereafter.
List thereafter.
Order Date :- 8.4.2011 SU.