Allahabad High Court
Rajveer vs State Of U.P. on 8 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8922 of 2011 Petitioner :- Rajveer Respondent :- State Of U.P. Petitioner Counsel :- Lav Srivastava,Ranjay Kumar,V.P.Srivastava Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
List on 5.5.2011.
Order Date :- 8.4.2011 SU.