Allahabad High Court
Pappu Ahmad vs State Of U.P. on 7 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1463 of 2011 Petitioner :- Pappu Ahmad Respondent :- State Of U.P. Petitioner Counsel :- Prem Shankar Mishra Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
Rejoinder affidavit may be filed within two weeks.
List thereafter.
Order Date :- 7.4.2011 SU.