Allahabad High Court
Chaturanand Tiwari And Another vs Addl. District & Sessions Judge ... on 7 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 20423 of 2011 Petitioner :- Chaturanand Tiwari And Another Respondent :- Addl. District & Sessions Judge And Others Petitioner Counsel :- Yogesh Agarwal Hon'ble Rajes Kumar,J.
Sri Virendra Chaubey, Advocte, has filed Vakalatnama on behalf of respondent no. 2 requested that the matter may be taken up on Monday.
Put up on Monday i.e. on 11.4.2011 as fresh showing the name of Sri Virendra Chaubey as counsel for the opposite party. A copy of the petition has been served upon Sri Virendra Chaubey, Advocate.
Order Date :- 7.4.2011 OP