Allahabad High Court
Gopal vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19899 of 2010 Petitioner :- Gopal Respondent :- State Of U.P. Petitioner Counsel :- P.C. Srivastava,R.K.Verma Respondent Counsel :- Govt.Advocate,Shesh Nath Yadav Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
List after two weeks.
Order Date :- 6.4.2011 SU.