Allahabad High Court
Ram Singh vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22524 of 2010 Petitioner :- Ram Singh Respondent :- State Of U.P. Petitioner Counsel :- Pawan Kumar Shukla Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
List after two weeks.
Order Date :- 6.4.2011 SU.