Ram Singh vs State Of U.P.

Citation : 2011 Latest Caselaw 926 ALL
Judgement Date : 6 April, 2011

Allahabad High Court
Ram Singh vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22524 of 2010
 

 
Petitioner :- Ram Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pawan Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

List after two weeks.

Order Date :- 6.4.2011 SU.