Sadab vs State Of U.P.

Citation : 2011 Latest Caselaw 925 ALL
Judgement Date : 6 April, 2011

Allahabad High Court
Sadab vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24681 of 2010
 

 
Petitioner :- Sadab
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.M.Asghar,V.M.Zaidi
 
Respondent Counsel :- Govt. Advocate,Anurag Pathak C.B.Tiwari
 

 
Hon'ble B.N. Shukla,J.

Learned AGA prays for and is allowed 2 weeks time to file counter affidavit.

List thereafter.

Order Date :- 6.4.2011 SU.