Allahabad High Court
Sadab vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24681 of 2010 Petitioner :- Sadab Respondent :- State Of U.P. Petitioner Counsel :- S.M.Asghar,V.M.Zaidi Respondent Counsel :- Govt. Advocate,Anurag Pathak C.B.Tiwari Hon'ble B.N. Shukla,J.
Learned AGA prays for and is allowed 2 weeks time to file counter affidavit.
List thereafter.
Order Date :- 6.4.2011 SU.