Allahabad High Court
Prakash @ Ram Prakash vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33306 of 2009 Petitioner :- Prakash @ Ram Prakash Respondent :- State Of U.P. Petitioner Counsel :- J.S. Parihar,Hans Pratap Singh,P.S. Parihar Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
None is present on behalf of Ramadhin in connected matter.
Counter affidavit filed by learned AGA today is taken record.
List in the next cause list.
Order Date :- 6.4.2011 SU.