Allahabad High Court
Shafi Mohammad vs Krishnanand on 6 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 19876 of 2011 Petitioner :- Shafi Mohammad Respondent :- Krishnanand Petitioner Counsel :- B.D. Pandey,M.P. Tiwari Hon'ble Rajes Kumar,J.
Issue notice to the respondent, returnable at an early date. The petitioner may take steps to serve the respondent within two weeks.
List in week commencing 9.5.2011.
Order Date :- 6.4.2011 OP