Allahabad High Court
Smt. Rinku Sharma vs Satyawan Kumar Sharma on 6 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 13 of 2011 Petitioner :- Smt. Rinku Sharma Respondent :- Satyawan Kumar Sharma Petitioner Counsel :- Gautam Chaudhary,G.N. Kanaujiya Hon'ble Rajes Kumar,J.
List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.
Order Date :- 6.4.2011 OP