Allahabad High Court
Ramadhin vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24131 of 2010 Petitioner :- Ramadhin Respondent :- State Of U.P. Petitioner Counsel :- Ram Kishor Gupta Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
None is present on behalf of the applicant.
Counter affidavit filed by learned AGA today is taken record.
List in the next cause list.
Order Date :- 6.4.2011 SU.