Praveen vs State Of U.P.

Citation : 2011 Latest Caselaw 893 ALL
Judgement Date : 5 April, 2011

Allahabad High Court
Praveen vs State Of U.P. on 5 April, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29296 of 2010
 

 
Petitioner :- Praveen
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.K.Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble B.N. Shukla,J.

Learned AGA prays for and is allowed 2 weeks time to file counter affidavit.

List thereafter.

Order Date :- 5.4.2011 SU.