Allahabad High Court
Firoz vs State Of U.P. on 5 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23231 of 2010 Petitioner :- Firoz Respondent :- State Of U.P. Petitioner Counsel :- Brij Raj Singh Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed today is taken on record.
Learned AGA prays for and is allowed 2 weeks further time to file viscera report.
List thereafter.
Order Date :- 5.4.2011 SU.