Dhirendra Kumar Yadav vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 882 ALL
Judgement Date : 5 April, 2011

Allahabad High Court
Dhirendra Kumar Yadav vs State Of U.P. & Others on 5 April, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 33566 of 2010
 

 
Petitioner :- Dhirendra Kumar Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Dinesh Pathak
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is allowed for filing counter affidavit.

List after one month.

Order Date :- 5.4.2011 SRY