Allahabad High Court
Dhirendra Kumar Yadav vs State Of U.P. & Others on 5 April, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 33566 of 2010 Petitioner :- Dhirendra Kumar Yadav Respondent :- State Of U.P. & Others Petitioner Counsel :- Dinesh Pathak Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
One month's further time is allowed for filing counter affidavit.
List after one month.
Order Date :- 5.4.2011 SRY