Allahabad High Court
Rama Shankar Pandey vs State Of U.P. & Others on 5 April, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 6703 of 2010 Petitioner :- Rama Shankar Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- Manoj Kumar Upadhyay,Anand Mohan Pandey Respondent Counsel :- C.S.C.,Amit Sthalekar,Krishan Ji Khare Hon'ble V.K. Shukla,J.
As requested by Sri S.P. Sigh, Advocate, the matter is adjourned for two weeks.
List after two weeks.
Order Date :- 5.4.2011 SRY