Mahaveer vs State Of U.P.

Citation : 2011 Latest Caselaw 874 ALL
Judgement Date : 5 April, 2011

Allahabad High Court
Mahaveer vs State Of U.P. on 5 April, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25839 of 2010
 

 
Petitioner :- Mahaveer
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- P.K. Kashyap
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble B.N. Shukla,J.

Learned AGA prays for and is allowed 2 weeks further time to file counter affidavit as last opportunity.

List thereafter.

Order Date :- 5.4.2011 SU.