Allahabad High Court
Union Of India Thru' D.R.M. ... vs Regional Labour Commissioner ... on 5 April, 2011
Bench: Sibghat Ullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 48681 of 2002 Petitioner :- Union Of India Thru' D.R.M. Allahabad Respondent :- Regional Labour Commissioner (Central) & Ors. Petitioner Counsel :- Sharad Ranjan Nigam Respondent Counsel :- S.C. Hon'ble Sibghat Ullah Khan,J.
List on 21.04.2011.
Order Date :- 5.4.2011 vks