Allahabad High Court
Moinuddin Mohd. Aurangzeb vs Mukiman And Others on 4 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 19152 of 2011 Petitioner :- Moinuddin Mohd. Aurangzeb Respondent :- Mukiman And Others Petitioner Counsel :- K.M. Garg Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1 to 5, returnable at an early date. The petitioner may take steps to serve the respondents within two weeks.
List in the week commencing 9.5.2011.
Till the next date of listing, the further proceedings in Original Suit No. 666 of 1999, Moinuddin Vs. Mukiman and others pending in the court of Additional Civil Judge (Junior Division), Court No.2, Nagina, Bijnor shall remain stayed.
Order Date :- 4.4.2011 OP