Allahabad High Court
Mashooque Ali vs M/S G.C. Developers Pvt. Ltd. & ... on 4 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 11 of 2011 Petitioner :- Mashooque Ali Respondent :- M/S G.C. Developers Pvt. Ltd. & Another Petitioner Counsel :- Fuzail Ahmad Ansari,P.S. Baghel Respondent Counsel :- Rajesh Srivastava Hon'ble Rajes Kumar,J.
Four weeks and no more is allowed to file rejoinder affidavit.
List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 4.4.2011 OP