Allahabad High Court
Smt. Gudiya Devi vs Yravi Karan Singh on 4 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 440 of 2010 Petitioner :- Smt. Gudiya Devi Respondent :- Yravi Karan Singh Petitioner Counsel :- K.D. Tiwari,R.R. Tiwari Hon'ble Rajes Kumar,J.
The applicant is directed to take steps to serve the opposite party by registered post.
List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.
Order Date :- 4.4.2011 OP