Allahabad High Court
Smt. Latha Rathaur vs Fateh Bahadur on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2918 of 2010 Petitioner :- Smt. Latha Rathaur Respondent :- Fateh Bahadur Petitioner Counsel :- Ramesh Kumar Shukla Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri Praveen Kumar Shukla, Advocate, states that he along with Sri Rajeev Kumar Shukla, Advocate, has filed vakalatnama on 15th February, 2011. It is not available on record.
Office to verify and place it on record.
Order Date :- 1.4.2011 NS