Ramesh Chandra Sharma vs Addl. D.J. Aligarh & Ors.

Citation : 2011 Latest Caselaw 801 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Ramesh Chandra Sharma vs Addl. D.J. Aligarh & Ors. on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 54679 of 2002
 

 
Petitioner :- Ramesh Chandra Sharma
 
Respondent :- Addl. D.J. Aligarh & Ors.
 
Petitioner Counsel :- C.L. Chaudhary
 
Respondent Counsel :- D.R. Sharma,Diwakar Rai,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Order Date :- 1.4.2011 P