Allahabad High Court
Harish Chandra vs Laxman Prasad And Another on 1 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 69947 of 2010 Petitioner :- Harish Chandra Respondent :- Laxman Prasad And Another Petitioner Counsel :- Nirvikar Gupta Respondent Counsel :- R. S. Chauhan Hon'ble Rakesh Tiwari,J.
Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.
List this matter thereafter.
Order Date :- 1.4.2011 P