Allahabad High Court
Khalil Ahmad vs Smt. Shaista Begum & Others on 1 April, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 54144 of 2002 Petitioner :- Khalil Ahmad Respondent :- Smt. Shaista Begum & Others Petitioner Counsel :- M.A. Qadeer Respondent Counsel :- S.C.,B.P.S. Kachwaha,R. Rathore Hon'ble Rakesh Tiwari,J.
Learned counsel for the petitioner prays for and is granted three weeks' time for filing rejoinder affidavit.
List this matter thereafter.
Order Date :- 1.4.2011 P